Paramhans Gond vs State Of U.P.
2019 Latest Caselaw 5272 ALL

Citation : 2019 Latest Caselaw 5272 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Paramhans Gond vs State Of U.P. on 30 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2903 of 2018
 

 
Applicant :- Paramhans Gond
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mr Ashish Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State, is taken on record.

Learned counsel for the applicant prays for and is granted 10 days' time to file rejoinder affidavit.

List on 10.7.2019.

Order Date :- 30.5.2019

Masarrat

Download the LatestLaws.com Mobile App