Charan Singh vs State Of U.P.
2019 Latest Caselaw 5265 ALL

Citation : 2019 Latest Caselaw 5265 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Charan Singh vs State Of U.P. on 30 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6539 of 2018
 

 
Applicant :- Charan Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Pathik
 
Counsel for Opposite Party :- G.A.,Onkar Nath
 

 
Hon'ble Bachchoo Lal,J.

Sri Rajesh Pathik, learned counsel for the applicant states that he has given notice to the learned counsel for the complainant but he has refused to receive the same. None is present for the complainant.

List on 15.7.2019 as peremptorily.

Order Date :- 30.5.2019

Masarrat

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