Anil Kumar vs State Of U.P.
2019 Latest Caselaw 5260 ALL

Citation : 2019 Latest Caselaw 5260 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Anil Kumar vs State Of U.P. on 30 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2058 of 2019
 

 
Appellant :- Anil Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Krishna Kumar Chaurasia
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter and rejoinder affidavits filed today by learned A.G.A. and learned counsel for the appellant are taken on record.

List in the week commencing 22.7.2019.

Order Date :- 30.5.2019

RCT/-

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