Brijendra Singh @ Babli vs State Of U.P.
2019 Latest Caselaw 5259 ALL

Citation : 2019 Latest Caselaw 5259 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Brijendra Singh @ Babli vs State Of U.P. on 30 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1785 of 2019
 

 
Appellant :- Brijendra Singh @ Babli
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gulab Chandra
 
Counsel for Respondent :- G.A.,B.N.Singh,Santosh Singh
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

List in the week commencing 15.7.2019.

Order Date :- 30.5.2019

RCT/-

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