Pappu @ Sadashiv And Another vs State Of U.P.
2019 Latest Caselaw 5251 ALL

Citation : 2019 Latest Caselaw 5251 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Pappu @ Sadashiv And Another vs State Of U.P. on 30 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1827 of 2019
 

 
Appellant :- Pappu @ Sadashiv And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Devi Deen Yadav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed by learned A.G.A. and rejoinder affidavit filed by learned counsel for the appellant are taken on record.

It has been stated by the learned counsel for the appellant that in Criminal Appeal No. 415 of 2019, co-accused Ram Babu has been released on bail by order dated 08.2.2019 passed by another Bench of this Court.

List along with Criminal Appeal No. 415 of 2019 in the week commencing 01.7.2019 before the appropriate Bench.

Order Date :- 30.5.2019

RCT/-

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