Surendra Kumar Singh vs Diwakar Singh,Member ...
2019 Latest Caselaw 5240 ALL

Citation : 2019 Latest Caselaw 5240 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Surendra Kumar Singh vs Diwakar Singh,Member ... on 30 May, 2019

Bench: Chandra Dhari Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 3340 of 2018
 

 
Applicant :- Surendra Kumar Singh
 
Opposite Party :- Diwakar Singh,Member Secy.District Administrative Committee
 
Counsel for Applicant :- Anshuman Srivastava,Sunil Sharma
 
Counsel for Opposite Party :- Jitendra Kushwaha
 

 
Hon'ble Chandra Dhari Singh,J.

Sri Jitendra Kushwaha, learned counsel for the respondent is out of station.

List on 14.08.2019.

Order Date :- 30.5.2019

VNP/-

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