Balvir Tiwari And 3 Others vs State Of U.P.
2019 Latest Caselaw 5236 ALL

Citation : 2019 Latest Caselaw 5236 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Balvir Tiwari And 3 Others vs State Of U.P. on 30 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 7741 of 2018
 

 
Appellant :- Balvir Tiwari And 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Akhil Kumar Shukla,Sanjeev Kumar Trivedi
 
Counsel for Respondent :- G.A.,Raju Kanaujia
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri Raju Kanaujia, learned counsel for the complainant.

List in the week commencing 08.7.2019.

It is made clear that the case shall not be adjourned on the next date on any ground.

Order Date :- 30.5.2019

RCT/-

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