Arun Kumar Chaurasia vs Radheshyam And 2 Others
2019 Latest Caselaw 5233 ALL

Citation : 2019 Latest Caselaw 5233 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Arun Kumar Chaurasia vs Radheshyam And 2 Others on 30 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1489 of 2019
 

 
Appellant :- Arun Kumar Chaurasia
 
Respondent :- Radheshyam And 2 Others
 
Counsel for Appellant :- Diwan Saifullah Khan,Abhishek Ankur Chaurasia
 
Counsel for Respondent :- Mohd. Ashraf
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revise. None present for appellant to press this appeal.

List on 16th August, 2019.

Order Date :- 30.5.2019

Mukesh

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