Afsar vs Sri Farhat Ali And Another
2019 Latest Caselaw 5232 ALL

Citation : 2019 Latest Caselaw 5232 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Afsar vs Sri Farhat Ali And Another on 30 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3024 of 2006
 

 
Appellant :- Afsar
 
Respondent :- Sri Farhat Ali And Another
 
Counsel for Appellant :- Ram Singh,A.Murtaza
 
Counsel for Respondent :- A. Murtaza,A.K. Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 5th July, 2019 along with record.

Order Date :- 30.5.2019

Mukesh

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