Dr. Girwar Sahai Saxena And ... vs Devi Das And Others
2019 Latest Caselaw 5231 ALL

Citation : 2019 Latest Caselaw 5231 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Dr. Girwar Sahai Saxena And ... vs Devi Das And Others on 30 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 464 of 2000
 

 
Appellant :- Dr. Girwar Sahai Saxena And Another
 
Respondent :- Devi Das And Others
 
Counsel for Appellant :- M.S Pipersenia,Amit
 
Counsel for Respondent :- Ak Ojha,Sc Srivastava,Vikas Budhwar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri A.K. Ojha, Advocate has sought adjournment on the ground of illness.

List on 8th July, 2019.

Order Date :- 30.5.2019

Mukesh

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