Santosh Kumar vs Rajesh Diwedi,Principal,Sri ...
2019 Latest Caselaw 5228 ALL

Citation : 2019 Latest Caselaw 5228 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Santosh Kumar vs Rajesh Diwedi,Principal,Sri ... on 30 May, 2019

Bench: Chandra Dhari Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 41 of 2019
 

 
Applicant :- Santosh Kumar
 
Opposite Party :- Rajesh Diwedi,Principal,Sri Gandhi Vidyalaya Inter Coll.&Ors
 
Counsel for Applicant :- Dinesh Kumar Mishra
 

 
Hon'ble Chandra Dhari Singh,J.

Affidavit of compliance filed on behalf of respondent no. 3 (DIOS Gonda) and objection thereto filed by the petitioner are taken on record.

List the matter on 16.07.2019.

Order Date :- 30.5.2019

VNP/-

Download the LatestLaws.com Mobile App