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Saleem And 5 Others vs State Of U.P.And Another
2019 Latest Caselaw 5139 ALL

Citation : 2019 Latest Caselaw 5139 ALL
Judgement Date : 28 May, 2019

Allahabad High Court
Saleem And 5 Others vs State Of U.P.And Another on 28 May, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- APPLICATION U/S 482 No. - 19648 of 2019
 

 
Applicant :- Saleem And 5 Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Sunil Kumar Upadhyay
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

The Vakalatnama filed today by Sri Shahabuddin, Advocate on behalf of opposite party no. 2 is taken on record.

Learned counsel for the applicant submits that on 16.5.2019 a similar case being Application U/S 482 No.-19616 of 2019 between same parties has been allowed quashing the entire criminal proceedings and in this case also the same order may be passed.

Accordingly, put up this case on 31.5.2019 as a fresh case before the appropriate Bench showing the name of Sri Shahabuddin, as counsel for opposite party no. 2.

Order Date :- 28.5.2019

RCT/-

 

 

 
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