Shiv Kumar And 3 Others vs State Of U.P.
2019 Latest Caselaw 5131 ALL

Citation : 2019 Latest Caselaw 5131 ALL
Judgement Date : 28 May, 2019

Allahabad High Court

Shiv Kumar And 3 Others vs State Of U.P. on 28 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 7722 of 2018
 

 
Appellant :- Shiv Kumar And 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Braj Lal,Vijai Prakash
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list this case in the week commencing 15.7.2019.

In the meantime, rejoinder affidavit may be filed, as prayed.

Order Date :- 28.5.2019

RCT/-

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