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Hasina Begam And 6 Others vs The New India Insurance Co. Ltd. ...
2019 Latest Caselaw 5125 ALL

Citation : 2019 Latest Caselaw 5125 ALL
Judgement Date : 28 May, 2019

Allahabad High Court
Hasina Begam And 6 Others vs The New India Insurance Co. Ltd. ... on 28 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1577 of 2019
 

 
Appellant :- Hasina Begam And 6 Others
 
Respondent :- The New India Insurance Co. Ltd. And 2 Others
 
Counsel for Appellant :- Alkesh Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Admit.

2. Issue notice to the respondent by speed / registered post returnable on 27th August, 2019..

3. Call for record of Court below.

4. Steps be taken immediately.

5. List on 27th August, 2019.

Order Date :- 28.5.2019

Mukesh

 

 

 
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