Wajid vs Ratnesh And 2 Others
2019 Latest Caselaw 5122 ALL

Citation : 2019 Latest Caselaw 5122 ALL
Judgement Date : 28 May, 2019

Allahabad High Court

Wajid vs Ratnesh And 2 Others on 28 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1580 of 2019
 

 
Appellant :- Wajid
 
Respondent :- Ratnesh And 2 Others
 
Counsel for Appellant :- Mukti Nath Dwivedi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 19th July, 2019.

List on 22nd July, 2019.

Order Date :- 28.5.2019

Mukesh

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