Smt. Manju Devi And Another vs The New India Insurance Company ...
2019 Latest Caselaw 5121 ALL

Citation : 2019 Latest Caselaw 5121 ALL
Judgement Date : 28 May, 2019

Allahabad High Court

Smt. Manju Devi And Another vs The New India Insurance Company ... on 28 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1583 of 2019
 

 
Appellant :- Smt. Manju Devi And Another
 
Respondent :- The New India Insurance Company Ltd. And 2 Others
 
Counsel for Appellant :- Alkesh Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue notice to the respondents by speed / registered post returnable on 19th August, 2019.

Steps be taken immediately.

Order Date :- 28.5.2019

Mukesh

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