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Ramesh Chandra Sharma vs Sri Ram Transport Finance Company ...
2019 Latest Caselaw 5117 ALL

Citation : 2019 Latest Caselaw 5117 ALL
Judgement Date : 28 May, 2019

Allahabad High Court
Ramesh Chandra Sharma vs Sri Ram Transport Finance Company ... on 28 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 657 of 2019
 

 
Appellant :- Ramesh Chandra Sharma
 
Respondent :- Sri Ram Transport Finance Company Ltd. And Another
 
Counsel for Appellant :- Dinesh Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondents on the delay condonation application by speed / registered post returnable on 9th July, 2019.

Steps be taken immediately.

Order Date :- 28.5.2019

Mukesh

 

 

 
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