Ram Chandar vs Kesha Devi And 6 Others
2019 Latest Caselaw 5115 ALL

Citation : 2019 Latest Caselaw 5115 ALL
Judgement Date : 28 May, 2019

Allahabad High Court

Ram Chandar vs Kesha Devi And 6 Others on 28 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 658 of 2019
 

 
Appellant :- Ram Chandar
 
Respondent :- Kesha Devi And 6 Others
 
Counsel for Appellant :- Ajay Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the appellant prays for and is granted four weeks time to file certificate of deposit. Meanwhile, issue notice to the respondents by speed / registered post.

Steps be taken immediately.

List on 5th August, 2019.

Order Date :- 28.5.2019

Mukesh

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