Bhagwan (Dead) And 6 Others vs Ramjeet And 2 Others
2019 Latest Caselaw 5107 ALL

Citation : 2019 Latest Caselaw 5107 ALL
Judgement Date : 28 May, 2019

Allahabad High Court

Bhagwan (Dead) And 6 Others vs Ramjeet And 2 Others on 28 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1576 of 2019
 

 
Appellant :- Bhagwan (Dead) And 6 Others
 
Respondent :- Ramjeet And 2 Others
 
Counsel for Appellant :- Kamal Narain Rai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Issue notice to the respondents by speed / registered post returnable on 22nd July, 2019.

2. Call for record of Court below.

3. Steps be taken immediately.

4. Meanwhile, the Trial Court shall not proceed on the basis of order of the First Appellate Court.

Order Date :- 28.5.2019

Mukesh

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