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U.P.Power Corporation ... vs Smt.Pramila Singh
2019 Latest Caselaw 5102 ALL

Citation : 2019 Latest Caselaw 5102 ALL
Judgement Date : 28 May, 2019

Allahabad High Court
U.P.Power Corporation ... vs Smt.Pramila Singh on 28 May, 2019
Bench: Shabihul Hasnain, Chandra Dhari Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 411 of 2018
 

 
Appellant :- U.P.Power Corporation Ltd.Lko.Throu.Chairman-Cum-M.D.& Ors.
 
Respondent :- Smt.Pramila Singh
 
Counsel for Appellant :- Laltaprasad Misra,Vikrant Raghuvanshi
 
Counsel for Respondent :- Shachindra Pratap Singh
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Chandra Dhari Singh,J.

Dismissed vide our order of date passed in Special Appeal No.89 of 2018 (UPPCL vs. Krishna Chandra Bajpai and others).

Order Date :- 28.5.2019

VNP/-

 

 

 
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