U.P.Power Corporation ... vs Smt. Sandhaya Singh And Ors.
2019 Latest Caselaw 5101 ALL

Citation : 2019 Latest Caselaw 5101 ALL
Judgement Date : 28 May, 2019

Allahabad High Court

U.P.Power Corporation ... vs Smt. Sandhaya Singh And Ors. on 28 May, 2019

Bench: Shabihul Hasnain, Chandra Dhari Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 423 of 2018
 

 
Appellant :- U.P.Power Corporation Ltd.Lko.Throu.Chairman Cum M.D.& Ors.
 
Respondent :- Smt. Sandhaya Singh And Ors.
 
Counsel for Appellant :- Laltaprasad Misra,Vikrant Raghuvanshi
 
Counsel for Respondent :- C.S.C.,Rahul Srivastava
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Chandra Dhari Singh,J.

Dismissed vide our order of date passed in Special Appeal No.89 of 2018 (UPPCL vs. Krishna Chandra Bajpai and others).

Order Date :- 28.5.2019

VNP/-

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