Citation : 2019 Latest Caselaw 5097 ALL
Judgement Date : 28 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 1432 of 2019 Appellant :- Anup Kumar Davar Respondent :- Smt. Poonam And 8 Others Counsel for Appellant :- Ashish Mishra Counsel for Respondent :- Ajai Singh,Ajay Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
List on 2nd July, 2019 so as to comply with the earlier order.
Order Date :- 28.5.2019
Mukesh
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