Manju And 3 Others vs United India Insurance Co. Ltd. ...
2019 Latest Caselaw 5096 ALL

Citation : 2019 Latest Caselaw 5096 ALL
Judgement Date : 28 May, 2019

Allahabad High Court

Manju And 3 Others vs United India Insurance Co. Ltd. ... on 28 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1560 of 2019
 

 
Appellant :- Manju And 3 Others
 
Respondent :- United India Insurance Co. Ltd. And 3 Others
 
Counsel for Appellant :- Amrendra Nath Rai,Sanjay Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue notice to the respondents by speed / registered post.

Steps be taken immediately.

List on 22nd August, 2019.

Order Date :- 28.5.2019

Mukesh

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