Krishna Chauhan @ Raka And 2 Ors. vs State Of U.P.
2019 Latest Caselaw 5090 ALL

Citation : 2019 Latest Caselaw 5090 ALL
Judgement Date : 28 May, 2019

Allahabad High Court

Krishna Chauhan @ Raka And 2 Ors. vs State Of U.P. on 28 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 6907 of 2018
 

 
Appellant :- Krishna Chauhan @ Raka And 2 Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Munna Tiwari,Yatindra Kumar Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the week commencing 15.7.2019 for final hearing.

Order Date :- 28.5.2019

RCT/-

Download the LatestLaws.com Mobile App