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Smt. Savitri Devi vs Ajmani Leasing & Finance Ltd., ...
2019 Latest Caselaw 5058 ALL

Citation : 2019 Latest Caselaw 5058 ALL
Judgement Date : 27 May, 2019

Allahabad High Court
Smt. Savitri Devi vs Ajmani Leasing & Finance Ltd., ... on 27 May, 2019
Bench: Rakesh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 
C.M. Application No. Nil of 2019
 
In re:
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 122 of 2017
 

 
Appellant :- Smt. Savitri Devi
 
Respondent :- Ajmani Leasing & Finance Ltd., Hardoi Thru. Director
 
Counsel for Appellant :- Vikas Kumar Agrawal,Anurag Tyagi
 

 
Hon'ble Rakesh Srivastava,J.

This is an application for withdrawal of the case.

Heard Sri Anurag Tyagi, learned counsel for the applicant-appellant.

The application is allowed.

Appeal is dismissed as withdrawan.

Order Date :- 27.5.2019

Pradeep/-

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 122 of 2017

Appellant :- Smt. Savitri Devi

Respondent :- Ajmani Leasing & Finance Ltd., Hardoi Thru. Director

Counsel for Appellant :- Vikas Kumar Agrawal,Anurag Tyagi

Hon'ble Rakesh Srivastava,J.

Dismissed.

For details, see my order of date passed on C.M. Application No. Nil of 2019.

Order Date :- 27.5.2019

Pradeep/-

 

 

 
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