Jagdish Singh Bundela vs State Of U.P. And 2 Others
2019 Latest Caselaw 5051 ALL

Citation : 2019 Latest Caselaw 5051 ALL
Judgement Date : 27 May, 2019

Allahabad High Court

Jagdish Singh Bundela vs State Of U.P. And 2 Others on 27 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 18198 of 2019
 

 
Petitioner :- Jagdish Singh Bundela
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Mata Achal Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Heard learned counsel for the petitioner.

The petitioner is a practising Advocate of this Court. He has not been paid his fee bills for the cases conducted by him as counsel for the Zila Panchayat, Lalitpur.

Issue notice to respondents no.2 and 3 returnable at an early date.

List in the 2nd week of July, 2019 for admission/final disposal.

Order Date :- 27.5.2019

Pramod Tripathi

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