Kayum vs State Of U.P.
2019 Latest Caselaw 5038 ALL

Citation : 2019 Latest Caselaw 5038 ALL
Judgement Date : 24 May, 2019

Allahabad High Court

Kayum vs State Of U.P. on 24 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3060 of 2019
 

 
Appellant :- Kayum
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Adarsh Kumar
 
Counsel for Respondent :- G.A.,Sharique Ahmed
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list in the week commencing 15.7.2019.

Sri Sarik Ahmad, appearing for the complainant may file counter affidavit in the meantime.

Order Date :- 24.5.2019

RCT/-

Download the LatestLaws.com Mobile App