Narendra Singh And Another vs State Of U.P. And Another
2019 Latest Caselaw 5030 ALL

Citation : 2019 Latest Caselaw 5030 ALL
Judgement Date : 24 May, 2019

Allahabad High Court

Narendra Singh And Another vs State Of U.P. And Another on 24 May, 2019

Bench: Vivek Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4398 of 2019
 

 
Petitioner :- Narendra Singh And Another
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Rajesh Kumar Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Vivek Kumar Singh,J.

As prayed by the learned counsel for the applicants, put up on 28.5.2019 as fresh.

Order Date :- 24.5.2019

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Narendra Singh And Another vs State Of U.P. And Another
2019 Latest Caselaw 5030 ALL

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Narendra Singh And Another vs State Of U.P. And Another2019 Latest Caselaw 5030 ALL

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Narendra Singh And Another vs State Of U.P. And Another
2019 Latest Caselaw 5030 ALL