Umesh Kant Pandey vs Ramkatore Pandey And 13 Others
2019 Latest Caselaw 5024 ALL

Citation : 2019 Latest Caselaw 5024 ALL
Judgement Date : 24 May, 2019

Allahabad High Court

Umesh Kant Pandey vs Ramkatore Pandey And 13 Others on 24 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1463 of 2019
 

 
Appellant :- Umesh Kant Pandey
 
Respondent :- Ramkatore Pandey And 13 Others
 
Counsel for Appellant :- Arun Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc. Correction Application)

This is an application seeking correction in the order dated 21.5.2019.

In the fourth paragraph of the order dated 21.5.2019, after the word 'immediately', the words "through Dasti Summons" be read.

Correction application is allowed.

Office to supply the corrected copy.

Order Date :- 24.5.2019

Mukesh

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