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Uttar Pradesh State Road ... vs Gulab Singh And Another
2019 Latest Caselaw 5018 ALL

Citation : 2019 Latest Caselaw 5018 ALL
Judgement Date : 24 May, 2019

Allahabad High Court
Uttar Pradesh State Road ... vs Gulab Singh And Another on 24 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 772 of 1997
 

 
Appellant :- Uttar Pradesh State Road Transport Corporation
 
Respondent :- Gulab Singh And Another
 
Counsel for Appellant :- V.K.Singh, Jitendra Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue fresh notice to the respondent by speed / registered post returnable on 27th August, 2019.

Steps be taken immediately.

Order Date :- 24.5.2019/Mukesh

 

 

 
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