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National Insurance Co. Ltd. ... vs Sravan Singh And Others
2019 Latest Caselaw 5016 ALL

Citation : 2019 Latest Caselaw 5016 ALL
Judgement Date : 24 May, 2019

Allahabad High Court
National Insurance Co. Ltd. ... vs Sravan Singh And Others on 24 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 989 of 1995
 

 
Appellant :- National Insurance Co. Ltd. Allahabad
 
Respondent :- Sravan Singh And Others
 
Counsel for Appellant :- K.S. Amist
 
Counsel for Respondent :- ,Ajay Kumar Srivastava,Anand Priya Singh,Anil Kumar Singh,Ashish Kumar Srivastava,Anil Kumar Singh,Ashish Kumar Sriastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ajay Kumar Srivastava, Advocate has sought adjournment on the ground of illness.

List on 10.7.2019.

Order Date :- 24.5.2019

Mukesh

 

 

 
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