Ramdhari vs State Of U.P.
2019 Latest Caselaw 4992 ALL

Citation : 2019 Latest Caselaw 4992 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Ramdhari vs State Of U.P. on 23 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19153 of 2019
 

 
Applicant :- Ramdhari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Swati Agrawal Srivastava
 
Counsel for Opposite Party :- G.A.,Ashwani Kumar Pathak,A.K. Pathak
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the applicant is present. None appears on behalf of the complainant even in the revised list.

Put up on 27.5.2019 as fresh.

Order Date :- 23.5.2019

Masarrat

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