Virendra Pasi @ Lullur vs State Of U.P.
2019 Latest Caselaw 4985 ALL

Citation : 2019 Latest Caselaw 4985 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Virendra Pasi @ Lullur vs State Of U.P. on 23 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 46688 of 2018
 

 
Applicant :- Virendra Pasi @ Lullur
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manish Tiwary,Deepak Dubey
 
Counsel for Opposite Party :- G.A.,Anil Kumar Prajapati
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the applicant is present. None appears on behalf of the complainant even in the revised list.

Put up on 31.5.2019 as fresh.

Order Date :- 23.5.2019

Masarrat

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