Kanpur Development Authority vs State Of U.P. And 2 Others
2019 Latest Caselaw 4975 ALL

Citation : 2019 Latest Caselaw 4975 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Kanpur Development Authority vs State Of U.P. And 2 Others on 23 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 700 of 2019
 

 
Appellant :- Kanpur Development Authority
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Appellant :- Abhinava Krishna Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Heard learned counsel for the parties.

Issue notice to opposite party nos. 2 and 3 returnable at an early date.

List on the date fixed in the notice.

Order Date :- 23.5.2019

RCT/-

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