Citation : 2019 Latest Caselaw 4971 ALL
Judgement Date : 23 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 161 of 2019 Applicant :- Chandrahas Chauhan Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Bashisth Narain Pandey Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
This is bail cancellation application.
List with previous papers before appropriate bench.
Order Date :- 23.5.2019
Masarrat
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