Kushum And Another vs State Of U P And 3 Others
2019 Latest Caselaw 4969 ALL

Citation : 2019 Latest Caselaw 4969 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Kushum And Another vs State Of U P And 3 Others on 23 May, 2019

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- WRIT - C No. - 16789 of 2019
 

 
Petitioner :- Kushum And Another
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Anurag Upadhyay,Rakesh Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Saral Srivastava,J.

Learned counsel for the petitioner states that he has no instruction in the writ petition.

Consequently, the writ petition is dismissed for want of instruction.

Order Date :- 23.5.2019

Ishan

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