The Oriental Insurance Company ... vs Smt. Zubaida And Others
2019 Latest Caselaw 4965 ALL

Citation : 2019 Latest Caselaw 4965 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

The Oriental Insurance Company ... vs Smt. Zubaida And Others on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 778 of 2007
 

 
Appellant :- The Oriental Insurance Company Ltd.
 
Respondent :- Smt. Zubaida And Others
 
Counsel for Appellant :- Viqar Ahmed Ansari,Amit Manohar
 
Counsel for Respondent :- V.P. Mishra,R.K. Porwal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter on 5th July, 2019.

Order Date :- 23.5.2019

Mukesh

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