Suresh Chandra Gupta And Another vs Ram Ratan Gupta And Others
2019 Latest Caselaw 4961 ALL

Citation : 2019 Latest Caselaw 4961 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Suresh Chandra Gupta And Another vs Ram Ratan Gupta And Others on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 429 of 2000
 

 
Appellant :- Suresh Chandra Gupta And Another
 
Respondent :- Ram Ratan Gupta And Others
 
Counsel for Appellant :- Vivek Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 30.7.2019.

Order Date :- 23.5.2019

Mukesh

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