Vipin Kumar Bharti vs State Of U.P.
2019 Latest Caselaw 4916 ALL

Citation : 2019 Latest Caselaw 4916 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Vipin Kumar Bharti vs State Of U.P. on 22 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21399 of 2019
 

 
Applicant :- Vipin Kumar Bharti
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Mishra,Nagendra Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List on 17.7.2019.

Order Date :- 22.5.2019

Masarrat

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