Raju Balmiki vs State Of U.P.
2019 Latest Caselaw 4914 ALL

Citation : 2019 Latest Caselaw 4914 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Raju Balmiki vs State Of U.P. on 22 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11693 of 2018
 

 
Applicant :- Raju Balmiki
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhishe Pandey,Dileep Kumar,Praveen Singh,Rajrshi Gupta,Zia Naz Zaidi
 
Counsel for Opposite Party :- G.A.,Pavan Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 22.5.2019

Masarrat

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