Sonu vs State Of U.P.
2019 Latest Caselaw 4905 ALL

Citation : 2019 Latest Caselaw 4905 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Sonu vs State Of U.P. on 22 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7229 of 2018
 

 
Applicant :- Sonu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jawahir Yadav,Upendra Kumar Pushkar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State, is taken on record.

Call for progress report of the trial from the Session Judge concern within 15 days.

List thereafter. In the meantime, learned counsel for the applicant may file rejoinder affidavit, if any.

Order Date :- 22.5.2019

Masarrat

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