Deepak vs State Of U.P.
2019 Latest Caselaw 4904 ALL

Citation : 2019 Latest Caselaw 4904 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Deepak vs State Of U.P. on 22 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7818 of 2018
 

 
Applicant :- Deepak
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ishwar Chandra Tyagi,Nirvikar Gupta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

The record of connected bail application bearing no. 21060 of 2018 has not been sent by the office.

List in the next cause list along with record of aforesaid connected bail application.

Order Date :- 22.5.2019

Masarrat

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