Citation : 2019 Latest Caselaw 4903 ALL
Judgement Date : 22 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7909 of 2018 Applicant :- Dharmbeer Opposite Party :- State Of U.P. Counsel for Applicant :- Ram Shiromani Shukla,Amit Kumar Srivastava,Pratima Singh,Salman Ahmad Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Counter affidavit filed on behalf of State, is taken on record.
Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.
List thereafter.
Order Date :- 22.5.2019
Masarrat
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