Durgesh Mishra vs State Of U.P.
2019 Latest Caselaw 4902 ALL

Citation : 2019 Latest Caselaw 4902 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Durgesh Mishra vs State Of U.P. on 22 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8474 of 2018
 

 
Applicant :- Durgesh Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Devesh Pratap Singh Chauhan,Pradeep Chauhan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State, is taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 22.5.2019

Masarrat

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