Pramod Kumar Sharma vs State Of U.P.
2019 Latest Caselaw 4901 ALL

Citation : 2019 Latest Caselaw 4901 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Pramod Kumar Sharma vs State Of U.P. on 22 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8550 of 2018
 

 
Applicant :- Pramod Kumar Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Navin Kumar Srivastava,Anil Kumar Jaiswal
 
Counsel for Opposite Party :- G.A.,Kapil Tyagi
 

 
Hon'ble Bachchoo Lal,J.

Sri Abhishek Kumar Singh, learned counsel filed Parcha on behalf of applicant and counter affidavit filed on behalf of State, are taken on record.

List on 5.7.2019 showing the name of Sri Abhishek Kumar Singh as counsel for the applicant. In the meantime, he may file rejoinder affidavit, if any.

Order Date :- 22.5.2019

Masarrat

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