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Manoj vs State Of U.P.
2019 Latest Caselaw 4900 ALL

Citation : 2019 Latest Caselaw 4900 ALL
Judgement Date : 22 May, 2019

Allahabad High Court
Manoj vs State Of U.P. on 22 May, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9743 of 2018
 

 
Applicant :- Manoj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Das Yadav,Kuldeep Johri,Santosh Kumar Yadav,Vinay Kumar Pathak
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of applicant, is taken on record.

On the request of learned counsel for the applicant, the case is passed over for the day.

List in due course.

Order Date :- 22.5.2019

Masarrat

 

 

 
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