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Menhdipal And Another vs State
2019 Latest Caselaw 4898 ALL

Citation : 2019 Latest Caselaw 4898 ALL
Judgement Date : 22 May, 2019

Allahabad High Court
Menhdipal And Another vs State on 22 May, 2019
Bench: Ramesh Sinha, Dinesh Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL APPEAL No. - 2315 of 1983
 

 
Appellant :- Menhdipal And Another
 
Respondent :- State
 
Counsel for Appellant :- S.B. Verma
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Dinesh Kumar Singh-I,J.

Dismissed.

For order, see our order of date passed in Crl. Appeal No. 2408 of 1983 (Suresh Vs. State of U.P.).

(Dinesh Kumar Singh-I, J.) (Ramesh Sinha, J.)

Order Date :- 22.5.2019

A.P. Pandey

 

 

 
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