The Oriental Insurance Co. Ltd. vs Shanti Devi And Ors.
2019 Latest Caselaw 4897 ALL

Citation : 2019 Latest Caselaw 4897 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Shanti Devi And Ors. on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 257 of 1994
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Shanti Devi And Ors.
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- J.S. Tomar,D.C. Dwivedi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri V.C. Dixit, Advocate has sought adjournment on the ground of illness.

List on 9.7.2019.

Order Date :- 22.5.2019

Mukesh

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