Karan Singh And Another vs State Of U.P. And Another
2019 Latest Caselaw 4896 ALL

Citation : 2019 Latest Caselaw 4896 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Karan Singh And Another vs State Of U.P. And Another on 22 May, 2019

Bench: Vivek Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- APPLICATION U/S 482 No. - 26090 of 2012
 

 
Applicant :- Karan Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rahul Chaturvedi,Ram Kumar
 
Counsel for Opposite Party :- Govt. Advocate,Kartikey Singh,Pankaj Sharma
 

 
Hon'ble Vivek Kumar Singh,J.

Learned counsel for the contesting opposite party prays for and is granted three weeks and no more time to file counter affidavit.

List in the month of July, 2019.

Order Date :- 22.5.2019

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