Yogendra Pratap Singh And Others vs State Of U.P. And Another
2019 Latest Caselaw 4894 ALL

Citation : 2019 Latest Caselaw 4894 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Yogendra Pratap Singh And Others vs State Of U.P. And Another on 22 May, 2019

Bench: Vivek Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- APPLICATION U/S 482 No. - 7767 of 2010
 

 
Applicant :- Yogendra Pratap Singh And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- B.K. Singh Raghuvanshi,Arvind Singh
 
Counsel for Opposite Party :- Govt. Advocate,Vijay Shanker
 

 
Hon'ble Vivek Kumar Singh,J.

Learned AGA prays for and is granted three weeks and no more time to file counter affidavit.

List in the month of July, 2019.

Interim order, if any, is extended till the next date of listing.

Order Date :- 22.5.2019

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